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Punjab-Haryana High Court

Piare Lal And Another vs Tirath Ram And Others on 6 July, 2010

Author: Rakesh Kumar Garg

Bench: Rakesh Kumar Garg

 IN THE PUNJAB AND HARYANA HIGH COURT AT CHANDIGARH



                                            RSA No.1756 of 2003
                                            Date of Decision:06.07.2010

Piare Lal and another
                                                           ...Appellants
                                Versus

Tirath Ram and others

                                                       .....Respondents


Coram: Hon'ble Mr. Justice Rakesh Kumar Garg

Present:    None for the appellants.

            Mr. P.C. Suman, Advocate for
            Mr. S.K. Bawa, Advocate
            for the respondents.

                                    .....

Rakesh Kumar Garg, J. (Oral)

***** Dismissed in default.

(Rakesh Kumar Garg) JUDGE 6th July, 2010 sharmila