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[Cites 0, Cited by 0] [Section 41(4)] [Section 41] [Entire Act]

State of Jharkhand - Subsection

Section 41(4)(b) in Jharkhand Co-operative Societies Act, 2008

(b)half the total number of seats of the Managing Committee of a registered society, becomes vacant for any reason whatsoever; and shall appoint Administrator for the better management of the registered society;