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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Tripura - Subsection

Section 70(2)(s) in Tripura Town and Country Planning Act, 1975

(s)the form of the budget of the Planning Authorities, the date on or before which it shall be prepared, the manner of preparing it, the number of copies that have to be sent to the Board and the State Government;