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[Cites 0, Cited by 0] [Section 415(27)] [Section 415] [Entire Act]

Nagpur Province - Subsection

Section 415(27)(h) in The City of Nagpur Corporation Act, 1948

(h)the prohibition of importation into, or sale or disposal or use within, the Corporation limits of any animal or of the hide or any portion of the carcass of any animal dying or slaughtered on account of, or suffering from, any contagious or infectious disease;