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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(vii) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(vii)Appointment to posts shall be made by the Appointing Authority as and when vacancies occur from the list recommended by The Rajasthan Public Service Commission (RPSC) or by the Selection Committee, as the case may be.]