Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 381 in The Central Excise Act, 1944 381. The words as the case may be omitted by Act 49 of 2005, S. 30 and Sch. (Pt. VII) (w.e.f. 28-12-2005).
