Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Telangana - Subsection

Section 28(2)(e) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(e)the manner of summoning of the [joint meeting of the councils] [Substituted by Act No. 25 of 1976.] under section 6, the business to be transacted at such meeting and the procedure for the transaction of such business;