Section 7(b) in Uttar Pradesh excise Settlement of Licenses for Retail Sale of Country Liquor) (Eleventh Amendment) Rules, 2019
(b)A list of the retail shops of country liquor for which the Collector proposes to grant licence shall be exhibited along-with shop wise licence fee, annual minimum guaranteed quantity, licence fee security amount and the earnest money at the Collector's office, Tehsil offices and the offices of the District Excise Officer as well as the Deputy Excise Commissioner of the charge. This information shall also be displayed on the website of Excise Department (www.upexcise.in) along with the website of each District.
