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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(1)(c) in Karnataka Command Areas Development Act, 1980

(c)[ the Deputy Secretary to Government (Command Area Development Authority), Irrigation Department;] [Substituted by Act 44 of 1986 w.e.f. 29.10.1996 and again substituted by Act 32 of 1995 w.e.f. 22.11.1995.]
(cc)[ the Chief Secretaries of the concerned Zilla Parishads;] [Inserted by Act 33 of 1987 w.e.f. 13.11.1987.]