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Union of India - Section

Section 11 in New Mangalore Part Trust (Licensing of Stevedores) Regulation 2009

11. Power of Chairman to suspend a licence pending enquiry.

- The Traffic Manager shall report any violation of terms and conditions of the stevedoring licence by the Stevedore to the Chairman and the Chairman may, pending enquiry, within a period of 60 days from the date of the order of enquiry suspend the licence issued to a Stevedore for a period not exceeding three months if he finds expedient and necessary to do so in the interest of the Port.