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State of Chattisgarh - Section

Section 9 in Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers and Establishment of Forum and Electricity Ombudsman) Regulations, 2004

9.

The types of consumer grievances/complaints which may be attended to and redressed through IGRM are those included in the definition of 'complaint' in Regulation 5 (e) above.