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State of Rajasthan - Section
Section 11 in Rajasthan Petroleum State and Subordinate Service Rules, 2012
11. Reservation of vacancies for outstanding sports persons.
- Reservation of vacancies for outstanding sports persons shall be 2% of the total vacancies outside the purview of the Commission in that year, earmarked for the direct-recruitment. In the event of non-availability of the eligible and suitable sports persons in a particular year, the vacancies so reserved for them shall be filled in accordance with the normal procedure and such vacancies shall not be carried forward to the subsequent year. The reservation for sports person shall be treated as horizontal reservation and it shall be adjusted in the respective category to which the sports persons belong.Explanation. - Outstanding sport persons shall mean and include the sports persons belonging to the State who have participated individually or in team in the Sports and Games recognized by the International Olympic Committee and Indian Olympic Association or in International Championship in Badminton. Tennis, Chess and Cricket recognized by their respective National Level Association, Federation or Board, with the following descriptions for each class of the civil services:| Class of Service: | Description |
| Subordinate Service | Has represented India in Asian Games, AsianChampionships, Common Wealth Games, World Championships, WorldUniversity Games, World School Games, SAARC Games or OlympicGames where he (in an individual item) or his team (in a teamevent) has obtained 1st, 2nd or 3rd position. |