Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(4)(b) in Rajasthan Civil Services (Conduct) Rules, 1971 (b)lend money to any person on interest or in a manner whereby return in money or in kind is charges or paid: