Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1A)] [Section 15] [Entire Act] Securities And Exchange Board Of India - Subsection Section 15(1A)(b) in Securities and Exchange Board of India (Debenture Trustees) Rules, 1993 (b)monitor utilisation of funds raised in the issue;