Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

State of Rajasthan - Subsection

Section 114(2)(iv) in Rajasthan Civil Services (Pension) Rules, 1996

(iv)D.G.P. in case of Commandant or Superintendent of Police (other than I.P.S.);