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Union of India - Section

Section 1892 in The Amending Act, 1897

1892. IV To amend the Bengal Court of Wards The Court of Act, 1879 Act IX (B. C.) of 1879 ]. Wards Act (Bengal) Amend- ment Act, 1892. 1. The entries relating to Act 33 of 1850 rep. by Act 12 of 1927, s. 2 and Sch. 2. The entries relating to Act 19 of 1871 rep. by s. 2 and Sch, ibid. 3. The entries relating to Act 12 of 1874 rep. by Act 35 of 1950, s. 3 and Sch. II.