Madhya Pradesh High Court
Senior Manager,Uco Bank vs M/S Zoom Developers (Pvt) Ltd. on 15 May, 2018
HIGH COURT OF MADHYA PRADESH COMP No.9/2011 Indore, Dated : 15.5.2018 IA No.3110/2017:-
None present for the applicant. Adjourned.
IA No.4841/2017:-
Parties through their counsel.
Shri Dharmendra Chelawat, learned counsel for the ED submits that he is filing the details in terms of the previous order during the course of the day.
He is directed to supply a copy thereof to counsel for the applicant.
OLR Nos.66/16, 51/16, 20/17 & 38/17:-
Parties through their counsel.
Shri Dharmendra Chelawat, learned counsel for the ED submits that he is filing the reply during the course of the day.
Let IA Nos.9075/16, 3109/17, 3110/17, 4841/17, 5661/17, 14317/17 and OLR No.13/17 & 20/17 be also listed for consideration on the next date of hearing.
List on 17.7.2018.
(Prakash Shrivastava) Judge Digitally signed by Trilok Singh Savner Date: 2018.05.15 16:41:49 +05'30'