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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(4) in Andhra Pradesh Disaster Management Rules, 2007

(4)The Chairperson of the State Authority shall, preside over the meetings of the State Disaster Management Authority:Provided that if for any reason, the Chairman of State Authority is unable to preside over any meeting of the State Authority, the Vice-Chairperson of the State Authority designated by the Chairperson of the State Authority shall preside over the meeting of the State Authority.