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Union of India - Section

Section 108B in The Central Motor Vehicles Rules, 1989

108B. [ Use of beacon or blinking lamp on puller tractor. - The puller tractor shall be fitted with two beacon or blinking lamps, which are amber in color, one each on left and right hand side on top of the cabin.] [Inserted by Notification No. G.S.R. 212 (E) dated 20.3.2015 (w.e.f. 1.4.2015)]