Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44A] [Entire Act] Union of India - Subsection Section 44A(a) in The Insurance Act, 1938 (a)require from an insurer such information, certified if so required by an auditor or actuary, as it may consider necessary;