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[Cites 0, Cited by 0] [Section 6(15)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(15)(o) in Tamil Nadu Fire Service Rules, 1990

(o)in the absence of the Driver Mechanic of the station, the Fireman Driver in charge of the unit shall be responsible for carrying out the duties of Driver Mechanics in respect of his units;