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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(4) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997

(4)The nature and type of the shed to be provided for keeping animals or birds under a licence shall be as specified in the Domestic and Commercial Licences in Forms II and III.