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State of Rajasthan - Section

Section 3 in Rajasthan Pensions Act, 1958

3. Bar of suits relating to pensions and grants.

- No civil shall, except as hereinafter provided, entertain any suit relating to any pension or grant of money conferred or made by the State Government or by any of its predecessor Governments, whatever may have been the consideration for such pension or grant and whatever may have been the nature of the payment, claim or right for which such pension or grant may have been substituted.