Kerala High Court
Joy Eduthan vs State Of Kerala on 19 March, 2021
Author: P.B.Suresh Kumar
Bench: P.B.Suresh Kumar
WP(C) 7787/2020 1/4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
Friday, the 19th day of March 2021/28th Phalguna, 1942
WP(C) No.7787/2020
For information purpose only
PETITIONERS:
1. JOY EDUTHAN,
S/O.E.V.ANTONY, EDUTHAN HOUSE,
THALORE, THRISSUR,PIN-680 306.
2. VINCENT.T.C,
S/O.CHIRAYATH THRISSOKARAAN CHAKKU,
THRIKKUR VILLAGE, MUKUNDAPURAM TALUK,
THALORE, THRISSUR, PIN-680 306.
3. P.J.XAVI,
S/O JOSEPH,PORATHUR HOUSE,
THAIKKATTUSERY.P.O,
TRICHUR DISTRICT, PIN-680 306.
RESPONDENTS:
1. STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
HOME DEPARTMENT, THIRUVANANTHAPURAM-695 001.
2. DISTRICT COLLECTOR,
COLLECTORATE,THRISSUR-680 001.
3. NENMANIKKARA GRAMA PANCHAYATH,
REPRESENTED BY ITS SECRETARY, PALIYEKKARA,
CHITTISSERY.P.O, THRISSUR DISTRICT,PIN-680 301.
4. THE VICAR,
INFANT JESUS PARISH CHURCH,
THALORE, THALORE P.O, THRISSUR,PIN-680 306.
WP(C) 7787/2020 2/4
5. CMI INFANT JESUS MONASTERY,
REPRESENTED BY PRIOR, THALORE,
THRISSUR, PIN - 680 306.
6. ARCHBISHOP
THRISSUR ARCH DIOCESE,
For information purpose only
CATHOLIC BISHOPS HOUSE,
P.B.NO.706, THRISSUR - 680 005.
Writ Petition (civil) praying inter alia that in the circumstances stated in the affidavit
filed along with the WP(C) the High Court be pleased to stay the operation of Exhibit P10 and
P12 orders passed by the 1st respondent and 2nd respondent respectively pending decision in
the above writ petition.
This petition coming on for admission upon perusing the petition and the affidavit filed
in support of WP(C) and upon hearing the arguments of M/S.S.KARTHIKA & PREETHY
KARUNAKARAN, Advocates for the petitioners, GOVERNMENT PLEADER FOR R1&
R2, SRI. C.HARIKUMAR Advocate for R3, SRI. LINDONS C.DAVIS, Advocate for
R4 AND R6, and of SRI.NIRMAL S, Advocate for R5, the court passed the following:
P.B.SURESH KUMAR, J.
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W.P.(C) No.7787 of 2020
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For Dated
information purpose only
this the 19 day of March, 2021
th
ORDER
Admit.
Government Pleader takes notice for respondents 1 and 2. Adv.Sri.C.Harikumar takes notice for the third respondent. Adv.Sri.Lindons C.Davis takes notice for respondents 4 and 6. Adv.Sri.Nirmal S. takes notice for the fifth respondent.
There will be an interim order as prayed for.
Sd/-
P.B.SURESH KUMAR, JUDGE.
Mn /true copy/ Sd/- ASSISTANT REGISTRAR KLHC010203032020 4/4 EXHIBIT P10 - TRUE COPY OF THE ORDER DATED 17.01.2020 ISSUED BY THE 1ST RESPONDENT EXHIBIT P12 - TRUE COPY OF THE ORDER DATED 25.02.2020 ISSUED BY THE 2ND RESPONDENT.
For information purpose only