Delhi High Court - Orders
Mrs. Verinder Kaur vs Govt. Of Nct Of Delhi And Ors on 21 January, 2019
Author: S.Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~68
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 589/2018 & CM Appl.No. 2569/2018 (stay)
MRS. VERINDER KAUR ..... Petitioner
Through: Mr. Vishal Maan & Mr. Shitiz
Agnihotri, Advocates
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Siddharth Panda, Advocate for
Respondent/LAC/L & B
Ms. Aakanksha Kaul & Ms. Shruti Dixit,
Advocates for Respondent/DDA
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 21.01.2019 List on 13th August, 2019.
S.MURALIDHAR, J SANJEEV NARULA, J JANUARY 21, 2019 mw