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Delhi High Court - Orders

Mrs. Verinder Kaur vs Govt. Of Nct Of Delhi And Ors on 21 January, 2019

Author: S.Muralidhar

Bench: S.Muralidhar, Sanjeev Narula

$~68

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

+           W.P.(C) 589/2018 & CM Appl.No. 2569/2018 (stay)

       MRS. VERINDER KAUR                       ..... Petitioner
                    Through: Mr. Vishal Maan & Mr. Shitiz
                    Agnihotri, Advocates

                         versus

    GOVT. OF NCT OF DELHI AND ORS.             ..... Respondents
                  Through:    Mr. Siddharth Panda, Advocate for
                  Respondent/LAC/L & B
                  Ms. Aakanksha Kaul & Ms. Shruti Dixit,
                  Advocates for Respondent/DDA
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
                  ORDER

% 21.01.2019 List on 13th August, 2019.

S.MURALIDHAR, J SANJEEV NARULA, J JANUARY 21, 2019 mw