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Chattisgarh High Court

M/S T. C. Buildcon Pvt Ltd. Pvt. Ltd vs Commissioner Income Tax 29 ... on 5 February, 2019

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                                                                                NAFR

                HIGH COURT OF CHHATTISGARH, BILASPUR

                                 WPT No. 5 of 2019

    M/s T. C. Buildcon Pvt Ltd. Pvt. Ltd. A Private Limited Company Duly
     Incorporated Under The Companies Act, 1956 Having Its Address At
     Vasudev B -5 ,sector 5, Devendra Nagar Raipur Through Its Director Amit
     Tiwari S/o Shri Rajendra Tiwari Aged About 38 Year R/o Shankar Nagar
     Raipur Chhattisgarh.

                                                                       ---- Petitioner

                                        Versus

   1. Commissioner Income Tax Income Tax Office, Ayakar Bhawan Raipur
      Chhattisgarh.

   2. Assistant Commissioner Of Income Tax Circle 1(1), Raipur Chhattisgarh.

                                                                    ---- Respondent

For Petitioner : Shri Neelabh Dubey, Advocate. For Respondents : Smt. Naushina Afrin Ali, Advocate.

Hon'ble Shri Justice Prashant Kumar Mishra Order On Board 05/02/2019 :

1. The order under challenge being appealable, let the petitioner prefer an Appeal before the CIT (Appeals) within a period of 15 days from today. On such Appeal being filed, the said authority shall consider and decide the same within next 8 weeks.
2. If the respondents take any coercive steps against the petitioner, he would be at liberty to move afresh before this Court.
3. With the above observations, the Writ Petition is disposed of.

Sd/-

Judge (Prashant Kumar Mishra) Barve