Chattisgarh High Court
M/S T. C. Buildcon Pvt Ltd. Pvt. Ltd vs Commissioner Income Tax 29 ... on 5 February, 2019
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPT No. 5 of 2019
M/s T. C. Buildcon Pvt Ltd. Pvt. Ltd. A Private Limited Company Duly
Incorporated Under The Companies Act, 1956 Having Its Address At
Vasudev B -5 ,sector 5, Devendra Nagar Raipur Through Its Director Amit
Tiwari S/o Shri Rajendra Tiwari Aged About 38 Year R/o Shankar Nagar
Raipur Chhattisgarh.
---- Petitioner
Versus
1. Commissioner Income Tax Income Tax Office, Ayakar Bhawan Raipur
Chhattisgarh.
2. Assistant Commissioner Of Income Tax Circle 1(1), Raipur Chhattisgarh.
---- Respondent
For Petitioner : Shri Neelabh Dubey, Advocate. For Respondents : Smt. Naushina Afrin Ali, Advocate.
Hon'ble Shri Justice Prashant Kumar Mishra Order On Board 05/02/2019 :
1. The order under challenge being appealable, let the petitioner prefer an Appeal before the CIT (Appeals) within a period of 15 days from today. On such Appeal being filed, the said authority shall consider and decide the same within next 8 weeks.
2. If the respondents take any coercive steps against the petitioner, he would be at liberty to move afresh before this Court.
3. With the above observations, the Writ Petition is disposed of.
Sd/-
Judge (Prashant Kumar Mishra) Barve