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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(1)(c) in The Goa, Daman and Diu Chit Funds Act, 1973

(c)filing with the Registrar of the chit agreement and copies of document under sections 11, 20, 21, 30 and 33;