Delhi High Court - Orders
Qualcomm India Private Limited vs Principal Commissioner Of Income Tax 7 & ... on 28 May, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5583/2021
QUALCOMM INDIA PRIVATE LIMITED ..... Petitioner
Through: Mr. Salil Kapoor with Ms. Ananya
Kapoor, Mr. Sumit Lalchandani and
Ms. Soumya Singh, Advocates.
versus
PRINCIPAL COMMISSIONER OF INCOME TAX 7 & ANR.
..... Respondents
Through: Mr. Puneet Rai, Sr. Standing Counsel
with Ms. Adeeba Mujahid, Jr.
Standing Counsel and Ms. Niharika
Rathore, Advocates.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 28.05.2021 [Court hearing convened via video-conferencing on account of COVID-19] CM APPL. 17358/2021
1. The prayer made in the captioned application is to grant exemption from filing typed/certified copies of the annexures and attested affidavits along with the present petition. The captioned application is allowed, subject to the petitioner filing the duly attested affidavits within three days from the resumption of the normal and usual work pattern by this Court. W.P.(C) 5583/2021 and CM APPL. 17357/2021
2. Issue notice. Mr. Puneet Rai, learned senior standing counsel, accepts service on behalf of the respondents/revenue.
W.P.(C) 5583/2021 page 1 of 2 Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:31.05.2021 01:47:01 2.1. Counter-affidavit will be filed within five weeks. Rejoinder thereto, if any, will be filed before the next date of hearing.
3. List the matter on 29.07.2021.
4. In the meanwhile, the respondents/revenue will accept Forms 1 and 2 filed by the petitioner subject to the final outcome in the writ petition. The mere acceptance of Forms 1 and 2 will not, however, create any equity in favour of the petitioner.
RAJIV SHAKDHER, J
TALWANT SINGH, J
MAY 28, 2021
tr Click here to check corrigendum, if any
W.P.(C) 5583/2021 page 2 of 2
Signature Not Verified
Digitally Signed
By:VIPIN KUMAR RAI
Signing Date:31.05.2021
01:47:01