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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(3) in Karnataka Universities of Agricultural Sciences Act, 1963

(3)The term of office of the members of the Board other than ex-officio members shall be three years:Provided that the term of office of any member nominated to fill a casual vacancy shall be the residuary term of his predecessor.