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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(b) in The Securities And Exchange Board Of India (Amendment) Act, 2002

(b)for the words" not exceeding five lakh rupees", the words" twenty- five crore rupees or three times the amount of profits made out of such failure, whichever is higher" shall be substituted.