Calcutta High Court (Appellete Side)
Manish Agarwal vs Smt. Sonal Agarwal & Anr on 17 January, 2014
Author: Tarun Kumar Gupta
Bench: Tarun Kumar Gupta
17.01.2014 G.B. CRR No.67 of 2014 In the matter of: Manish Agarwal
-versus -
Smt. Sonal Agarwal & Anr.
Mr. Anirban Banerjee Mr. Debasish Mukhopadhyay For the petitioner In Re: Application under Section 482 of the Criminal Procedure Code.
The petitioner is directed to serve a notice upon O.P. No.1 by speed post/registered post with A. D. and upon O. P. 2/State through the office of the learned P. P., High Court Calcutta enclosing a copy of the application with all Annexures intimating that the matter will be taken up for hearing on 11-02-2014.
(Tarun Kumar Gupta,J)