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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 13 in The Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955

13. Working journalists entitled to wages at rates not less than those specified in the order.—

On the coming into operation of an order of the Central Government under section 12, every working journalist shall be entitled to be paid by his employer wages at the rate which shall in no case be less than the rate of wages specified in the order.