Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11A] [Entire Act] Union of India - Subsection Section 11A(c) in The Customs Act, 1962 (c)"notified date", in relation to goods of any description, means the date on which the notification in relation to such goods is issued under section 11-B;
