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[Cites 0, Cited by 0] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(viii) in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955

(viii)the kind and number of each licence under the [Drugs and Cosmetics Act, 1940 (23of 1940)] [Substituted by G.S.R. 941, dated 24th July, 1975.] held by the applicant; and