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[Cites 0, Cited by 0] [Section 12A] [Entire Act]

State of Goa - Subsection

Section 12A(f) in The Daman (Abolition of Proprietorship of Villages) Regulation, 1962

(f)to decide the homesteads, buildings and structures together with land appurtenant thereto and the lands under personal cultivation which the proprietor is entitled to retain under section 4;