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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Meghalaya - Subsection

Section 21(3) in North East Adventist University Act, 2015

(3)The Board of Management may meet as often as necessary, but not less than twice in a calendar year at such place and time as the Vice Chancellor may decide. Three persons including the Chairperson shall constitute the quorum for a duly convened meeting of the Board of Management.