Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] State of Tamilnadu - Section Section 22 in Tamil Nadu District Municipalities Act, 1920 (22)"Public water-courses, springs, wells and tanks" include those used by the public to such an extent as to give a prescriptive right to such use;
