Delhi High Court - Orders
Bibby Financial Services India Pvt Ltd vs Ecotech Apparels Pvt Ltd on 31 October, 2023
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~C4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 328/2011& CO.APPL. 193/2022, CO.APPL.
583/2023
BIBBY FINANCIAL SERVICES INDIA PVT LTD
..... Petitioner
Through:
versus
ECOTECH APPARELS PVT LTD ..... Respondent
Through: Mr. Kamal Katyan, Adv. for
applicant(CO. APPL.193/2022)
Ms. Isha Khanna, SC for OL.
Mr. Abhinav Chauhan Adv. for
RJ Corporation Ltd.
C5
+ CRL.O.(CO.) 13/2013
M/S ECOTECH APPARRELS PVT LTD ..... Petitioner
Through:
versus
SH. GAGANDEEP SINGH SAHNI & ORS. ..... Respondents
Through: Ms. Isha Khanna, SC for OL.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 31.10.2023 The Hon'ble Judge is sitting in Division Bench -VI and due to paucity of time, it is not feasible to take up the matter today.
Adjourned for the purpose already fixed on 16.01.2024.
(By ORDER) COURT MASTER OCTOBER 31, 2023/sm This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 23:15:53