Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2) in The Bihar High Schools (Control and Regulation of Administration) Act, 1960

(2)The order of the appellate authority under sub-section (1) and, subject to such order, the order of the Board under clause (b) of Section 4 or Section 5, shall be final.