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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(28) in The Rajasthan Laws (Extension) Act, 1957

(28)The Rajasthan Panchayat Act, 1958 (Rajasthan Act 21 of 1953)Section 1. - In Sub-section (2) for the words "the whole of Rajasthan" substitute "the whole of the State of Rajasthan".Section 2. - Omit clause (11).