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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013

(1)Subject to other provisions of these rules, the following posts shall be filled by direct recruitment, namely: -
(a)Lower Division Clerk;
(b)Stenographer; and
(c)Assistant Librarian:
Provided that out of the total posts of Lower Division Clerk, 10% posts shall be filled by promotion from Class IV employee of the Loyayukta Sachivalaya.