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[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

State of Maharashtra - Subsection

Section 113(1)(d) in Maharashtra Public Universities Act, 2016

(d)that there shall be core academic and technical staff, as prescribed by the university, and the emoluments and the terms and conditions of services of the staff of the college shall be such as prescribed by the university;