Section 20(2)(a) in The Mental Health Act, 1987

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2)(a) in The Mental Health Act, 1987

(a)the mentally ill person is suffering from mental disorder of such a nature and degree that his treatment in the psychiatric hospital or, as the case may be, psychiatric nursing home is required to be continued for more than six months, or

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Union of India - Subsection

Section 20(2)(a) in The Mental Health Act, 1987