Section 2(10)(c) in The Rajasthan Money-Lenders Act, 1963

[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

(c)[] [Renumbered by Rajasthan Act No. 6 of 1993, w.e.f. 9-12-1993.] has his or its principal place of such business in the State;

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