Gujarat High Court
State Of Gujarat vs Bhimabhai Jivanbhai (Bharvad) Sambhal on 18 July, 2017
Author: P.P.Bhatt
Bench: P.P.Bhatt
R/CR.MA/14539/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR CONDONATION OF DELAY)
NO. 14539 of 2017
In CRIMINAL APPEAL NO. 786 of 2017
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STATE OF GUJARAT....Applicant(s)
Versus
BHIMABHAI JIVANBHAI (BHARVAD) SAMBHAL....Respondent(s)
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Appearance:
MR K L PANDYA, ADDL. PUBLIC PROSECUTOR for the Applicant(s) No.
1
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CORAM: HONOURABLE MR.JUSTICE P.P.BHATT
Date : 18/07/2017
ORAL ORDER
Rule returnable on 14.08.2017.
(P.P.BHATT, J.) NEHA Page 1 of 1 HC-NIC Page 1 of 1 Created On Sun Aug 20 22:40:38 IST 2017