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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(d) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(d)Plans and estimates upto Rs. 25,000/- for the construction of building may be scrutinised and countersigned by an officer authorised by the Department of Agriculture not below the rank of Deputy Secretary of the Department of Agriculture. Plans and estimates above Rs. 25,000/-must be prepared and verified by the P.W.D. and be submitted to the State (Department of Agriculture) through the Director of Agriculture.