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[Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act]

State of Himachal Pradesh - Subsection

Section 66(3)(a) in The Himachal Pradesh Town and Country Planning Act, 1977

(a)alter the limits of the special area so as to include therein or exclude therefrom such area as may be specified in the notification;