Calcutta High Court
Sri Anil Kr. Basu vs Sri Sunil Kumar Basu on 10 December, 2013
Author: Ashim Kumar Banerjee
Bench: Ashim Kumar Banerjee
ORDER SHEET
APOT 454/2005
CS 225/2004
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
SRI ANIL KR. BASU
Versus
SRI SUNIL KUMAR BASU
BEFORE:
The Hon'ble JUSTICE ASHIM KUMAR BANERJEE
The Hon'ble JUSTICE DEBANGSU BASAK Date : 10th December, 2013.
The Court : Papers are not traceable. None appears in support of the appeal. The appeal be treated as disposed of without any order as to costs.
(ASHIM KUMAR BANERJEE, J.) (DEBANGSU BASAK, J.) sd/ AR[CR]