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Calcutta High Court

Sri Anil Kr. Basu vs Sri Sunil Kumar Basu on 10 December, 2013

Author: Ashim Kumar Banerjee

Bench: Ashim Kumar Banerjee

                                    ORDER SHEET

                                  APOT 454/2005
                                   CS 225/2004
                          IN THE HIGH COURT AT CALCUTTA

                           Civil Appellate Jurisdiction

                                   ORIGINAL SIDE




                                 SRI ANIL KR. BASU

                                      Versus

                               SRI SUNIL KUMAR BASU


     BEFORE:

   The Hon'ble JUSTICE ASHIM KUMAR BANERJEE

The Hon'ble JUSTICE DEBANGSU BASAK Date : 10th December, 2013.

The Court : Papers are not traceable. None appears in support of the appeal. The appeal be treated as disposed of without any order as to costs.

(ASHIM KUMAR BANERJEE, J.) (DEBANGSU BASAK, J.) sd/ AR[CR]