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[Cites 0, Cited by 0] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(iii) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

(iii)has passed the examination prescribed in rule 108 or is an Advocate within the meaning of the Advocates Act, 1961 (25 of 1961);