Section 5B in U.P. Industrial Disputes Rules, 1957
5B. [ Procedure of Boards. - A Board shall, subject to such general or special instructions as may be issued by the State Government in this behalf from time to time, follow such procedure as it thinks fit.] [Substituted by Notification No. 2(ST)/XXXVI-l-26/(ST)-81, dated 19.4.1982.]
